Gamai @ Gamha Kisan vs State Of Odisha
2022 Latest Caselaw 6493 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    JCRLA NO.10 OF 2011

                  Gamai @ Gamha Kisan                ....                    Appellant
                                                              Mr.S.K.Gupta, Advocate
                                                 -versus-

                  State of Odisha                    ....                   Respondent
                                                                     Ms.S.Mishra, ASC

                            CORAM:
                            MR. JUSTICE D.DASH
                            MR.JUSTICE SASHIKANTA MISHRA

                                              ORDER

11.11.2022 Order No.

02. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr.S.K.Gupta, learned counsel for the Appellant and Ms.S.Mishra learned Additional Government Advocate.

3. Hearing being concluded; Judgment is reserved.

(D. Dash), Judge.

(Sashikanta Mishra), Judge.

Gitanjali