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Pabitra Kumar Sahoo vs State Of Odisha & Ors
2022 Latest Caselaw 6472 Ori

Citation : 2022 Latest Caselaw 6472 Ori
Judgement Date : 10 November, 2022

Orissa High Court
Pabitra Kumar Sahoo vs State Of Odisha & Ors on 10 November, 2022
                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  WPC (OA) No.848 of 2018

              Pabitra Kumar Sahoo                       ....              Petitioner(s)
                                                               Mr.P.Mohapatra, Adv.


                                             -versus-

              State of Odisha & Ors.                    ....        Opposite Party(s)
                                                                Mr.S.P.Panda. AGA.


                       CORAM:
                       JUSTICE BISWANATH RATH
                                    ORDER

10.11.2022 Order No. I.A.No.402 of 2022

4. 1. This is an application seeking modification of the order dated 22.09.2022.

2. For there is clear direction in considering the case in terms of the judgment referred to therein, this Corot finds there is no cause of action in entertaining such application. Consequently, I.A. stands rejected.

sks (Biswanath Rath) Judge

 
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