Purna Chandra Naik @ Punia vs State Of Orissa
2022 Latest Caselaw 6466 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 JCRLA No.23 of 2012

              Purna Chandra Naik @ Punia              ....         Appellant
                                                             Ms.S. Pattnaik
                                                                 Advocate

                                          -versus-

              State of Orissa                         ....       Respondent
                                                             Miss.S.Mishra,
                                                                      ASC

                      CORAM:
                      MR. JUSTICE D.DASH
                      MR. JUSTICE SASHIKANTA MISHRA
                                          ORDER

10.11.2022 Order No.

02. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Ms.Susmita Pattnaik, learned counsel for the Appellant and Miss.Samapika Mishra, learned Additional Standing Counsel.

3. The hearing being concluded; judgment is reserved.

(D. Dash), Judge

(S.Mishra) Judge.

Basu