Durga Charan Choudhury vs Umesh Ch. Choudhury
2022 Latest Caselaw 6465 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                RSA No.447 of 2017

           Durga Charan Choudhury              ....           Appellants

                                            -versus-

           Umesh Ch. Choudhury                 ....          Respondent


                                 CORAM:
                    JUSTICE BIRAJA PRASANNA SATAPATHY

                                         ORDER

10.11.2022 Order No

08. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Heard Mr. Pattnaik, learned counsel for the Appellant.

3. This Court after going through the Judgment of both the courts below, finds no substantial question of law involved in the present appeal.

4. The appeal is accordingly dismissed.

(Biraja Prasanna Satapathy) Judge Sneha