M/S. Jhar Mining Infra Private vs Mahanadi Coalfields Limited
2022 Latest Caselaw 6411 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     ARBP No. 24 of 2022

              M/s. Jhar Mining Infra Private        ....          Petitioner
              Limited, Gujarat
                                       Mr. Gautam Mishra, Senior Advocate

                                            -versus-

              Mahanadi Coalfields Limited,                 ....     Opposite Party
              Sambalpur
                                                Mr. Debaraj Mohanty, Advocate


                          CORAM:
                          THE CHIEF JUSTICE
                                             ORDER

04.11.2022 Order No. I.A. No.26 of 2022

04. 1. This application has been filed for modification of cause title of the judgment passed by this Court on 27th September, 2022.

2. For the reasons stated therein, the application for modification is allowed. The name of the Opposite Party reflected in the cause title of the said judgment be read as "Mahanadi Coalfields Limited, Sambalpur".

3. In view of this order, the Judgment dated 27th September, 2022 passed in ARBP No.24 of 2022 (already uploaded) be removed from the website and re-uploaded today with the corrected aforementioned cause title.

4. The I.A. stands disposed of.

(Dr. S. Muralidhar) Chief Justice

S. Behera