Gladstone Tandey And Another vs State Of Odisha And Others
2022 Latest Caselaw 6387 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C) No.20903 of 2021

            Gladstone Tandey and another               ....          Petitioners
                                                      Mr. A.K. Patra, Advocate
                                          -versus-
            State of Odisha and others                ....    Opposite Parties
                                              Mr. Debakanta Mohanty, A.G.A.
             CORAM:
             THE CHIEF JUSTICE
             JUSTICE M.S. RAMAN

                                          ORDER

Order No. 03.11.2022

01. In view of the judgment of this Court dated 29th September, 2021 in W.P.(C) No.10726 of 2021 (Nabin Kumar Singh v. State of Odisha), the present writ petition is dismissed.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S.K. Guin