Mohanlal Khadia vs State Of Odisha And Ors
2022 Latest Caselaw 2816 Ori

Citation : 2022 Latest Caselaw 2816 Ori
Judgement Date : 31 May, 2022

Orissa High Court

Mohanlal Khadia vs State Of Odisha And Ors on 31 May, 2022

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                    W.P.(C) No. 27613 of 2021


          Mohanlal Khadia               ....        Petitioner
                                 Mr. Sameer Kumar Das, Adv.
                                -versus-
          State of Odisha and Ors.          .... Opposite Parties
                                            Mr. S.K. Samal, AGA
                                           Mr. B.K. Routray, Adv.
                                                (for O.Ps.2 and 3)

                     CORAM:
                     MR. JUSTICE S.K. PANIGRAHI
 Order                         ORDER
 No.                         31.05.2022
 2.
         1.

This matter is taken up through hybrid mode.

2. In view of the common judgment passed today in W.P.(C) No.27620 of 2021, this Writ Petition is dismissed.

( S.K. Panigrahi) Judge

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