The National Law University Of ... vs Sabyasachi Mohanty And Others
2022 Latest Caselaw 2779 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    W.A. No.723 of 2022
             The National Law University of Odisha ....            Appellants
             and another
                 Mr. S.P. Mishra, Senior Advocate assisted by Mr. P.K. Rath,
                                                                   Advocate
                                        -versus-
             Sabyasachi Mohanty and others            ....       Respondents
                        Mr. B.P. Tripathy, A.G.A. for Respondent Nos.2 to 5
              Mr. S.K. Dalai, Advocate along with Mr. A. Dash, Advocate for
                                                           Respondent No.1

                         CORAM:
                         JUSTICE B. P. ROUTRAY
                         JUSTICE M.S. SAHOO


                                         ORDER

27.05.2022 Order No.

01. 1. Heard all the parties.

2. Issue notice to the Respondent Nos.1 to 6.

3. Since Mr. S.K. Dalai, learned counsel, accepts notice on behalf of Respondent No.1, one extra copy of the brief be served on him within seven days.

4. Mr. B.P. Tripathy, learned A.G.A. accepts notice on behalf of Respondent Nos.2 to 5. Four extra copies of the brief be served on him within seven days.

5. Notice be issued to the Respondent No.6 by Registered Post with A.D., fixing a short returnable date. Requisites shall be filed within seven days.

6. List this matter on 27th June, 2022 under the heading "Fresh Admission".

I.A. No.1841 of 2022

7. As an interim, it is directed that there shall be stay operation of the impugned judgment dated 10th May, 2022 in W.P.(C) No.33209 of 2020 under Annexure-1 till 27th June, 2022.

8. An urgent certified copy of this order be granted on proper application.

( B.P. Routray) Vacation Judge

( M.S. Sahoo) Vacation Judge

B.K. Barik