Sunil Kumar Beshra & Ors vs Unknown
2022 Latest Caselaw 2768 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                             WP(C) NO.7296 OF 2021


           Sunil Kumar Beshra & Ors                ....            Petitioners
                                          Mr.Bijaya Kumar Behera, Advocate
                                        -versus-
           State of Odisha   & Ors.                ....           Opp.Parties
                                                            Mr.S.Mishra,SC
                                                       (for S & M.E.Deptt.)



                                 CORAM:
                                 THE JUSTICE S. K. PANIGRAHI

                                       ORDER

20.05.2022

Order No

06 1. This matter is taken up by hybrid mode.

2. Learned counsel for the petitioners is directed to go through the legal sanctity of the recommendations passed by the parliamentary Committee/Legislature Committee and shall come up with the Hon'ble apex Court's judgment on this issue and apprise the court on the next date.

3. List this matter on 23rd of June, 2022.

(S. K. Panigrahi) Judge

LB