Urmila Jena And Others vs Manoj Kumar Ray And Another
2022 Latest Caselaw 2665 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       MACA No.193 of 2022

                    Urmila Jena and Others                    ....          Appellants
                                                            Mr. K.K. Das, Advocate
                                                -versus-
                    Manoj Kumar Ray and Another               ....        Respondents



                               CORAM:
                               SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

17.5.2022 Order No.

01. 1. Mr. K.K. Das, learned counsel for the Appellants submits to file the original free copy of the impugned judgment granted to the appellants.

2. List the matter on 28th July, 2022 along with MACA No.461 of 2021.

( B.P. Routray) Judge M.K.Panda