M/S. High-Way Trading (Pvt.) Ltd vs State Of Orissa Represented By
2022 Latest Caselaw 2664 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   STREV No.42 of 2002

              M/s. High-way Trading (Pvt.) Ltd.         ....          Petitioner
                           Mr. Jagabandhu Sahoo, Senior Advocate along with
                                                    Ms. Kajal Sahoo, Advocate
                                           -versus-
              State of Orissa represented by            ....     Opposite Party
              Commissioner of Sales Tax, Cuttack
                                  Mr. S.S. Padhy, Additional Standing Counsel

                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE R.K. PATTANAIK

                                          ORDER

17.05.2022 Order No.

08. Hearing is concluded and judgment is reserved along with STREV No.41 of 2002.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge

S.K. Guin