Gita Dalasinghray vs Sukanta Kumar Mangaraj
2022 Latest Caselaw 2649 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    MATA No.173 of 2017

               Gita Dalasinghray                       ....                 Appellant
                                                            Mr. K.P. Mishra, Advocate

                                            -Versus-
               Sukanta Kumar Mangaraj                  ....              Respondent


                        CORAM :
                              JUSTICE C.R. DASH
                              JUSTICE M.S. SAHOO
                                         ORDER

16.05.2022 Order No.

04. 1. This matter is taken up through Hybrid Arrangement (Virtual / Physical) Mode.

2. Certified copy of the impugned Judgment shall be filed within two weeks from the date of reopening of the Court after the ensuing Summer Vacation, as undertaken by learned counsel for the Appellant. Office is to verify the same and proceed accordingly.

........................ C.R. Dash, J.

........................ M.S. Sahoo, J.

S.K.Parida