Jindal India Thermal Power vs State Of Odisha And Anr
2022 Latest Caselaw 2623 Ori

           IN THE HIGH COURT OF ORISSA AT CUTTACK

                     CRLMC No.3184 of 2019

          Jindal India Thermal Power      ....          Petitioners
         Limited & Ors.
                                    Mr. Satyajit Mohanty, Adv.
                               -versus-
         State of Odisha and Anr.        .... Opposite Parties
                                    Mr. Karunakar Gaya, ASC
                                                    (for O.P.1)
                                      Mr. A.K. Panigrahi, Adv.
                                                    (for O.P.2)

                     CORAM:
                     MR. JUSTICE S.K. PANIGRAHI

 Order                         ORDER
 No.                         13.05.2022
     .   1.This   matter   is   taken   up     through     hybrid
         arrangement.

2. In view of the common judgment passed today in CRLMC No.2039 of 2017, this CRLMC is disposed of.

( S.K. Panigrahi) Judge

BJ