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Ismaile Khosala And Others vs Smt. Drupadi Rout And Others
2022 Latest Caselaw 2620 Ori

Citation : 2022 Latest Caselaw 2620 Ori
Judgement Date : 13 May, 2022

Orissa High Court
Ismaile Khosala And Others vs Smt. Drupadi Rout And Others on 13 May, 2022
                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       RSA No.66 of 2022
                   Ismaile Khosala and others              ....        Appellants
                                                     Ms. D. Mohapatra, Advocate
                                              -versus-
                   Smt. Drupadi Rout and others            ....      Respondents

                               CORAM:
                               JUSTICE B. P. ROUTRAY
                                          ORDER

13.05.2022 Order No. I.A. No.510 of 2022

02. 1. Since the certified copy of the impugned judgment and decree of the learned trial court has been filed in the connected appeal, i.e. RSA No.67/2022, the filing of the same in the present appeal is dispensed with.

2. I.A. is disposed of.

RSA No.66 of 2022

3. List this mater on 17th May, 2022.

( B.P. Routray) Judge

B.K. Barik

 
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