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M/S. Sinhotia Metals And vs State Of Odisha And Anr
2022 Latest Caselaw 2617 Ori

Citation : 2022 Latest Caselaw 2617 Ori
Judgement Date : 13 May, 2022

Orissa High Court
M/S. Sinhotia Metals And vs State Of Odisha And Anr on 13 May, 2022
           IN THE HIGH COURT OF ORISSA AT CUTTACK

                      CRLMC No.13 of 2021

         M/S. Sinhotia Metals and         ....          Petitioners
         Minerals Pvt. Ltd. & Anr.
                                          Mr. Rajjeet Roy, Adv.
                               -versus-
         State of Odisha and Anr.        .... Opposite Parties
                                    Mr. Karunakar Gaya, ASC
                                                    (for O.P.1)
                                      Mr. A.K. Panigrahi, Adv.
                                                    (for O.P.2)

                     CORAM:
                     MR. JUSTICE S.K. PANIGRAHI
 Order                         ORDER
 No.                         13.05.2022

     .   1.This   matter   is   taken   up     through     hybrid
         arrangement.

2. In view of the common judgment passed today in CRLMC No.2039 of 2017, this CRLMC is disposed of.

( S.K. Panigrahi) Judge

BJ

 
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