Bhabani Shankar Choudhury vs State Of Odisha
2022 Latest Caselaw 2607 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                              CRLREV No.651 of 2004

            Bhabani Shankar Choudhury               ....           Petitioner

                                                  Mr. S.K.Mund, Advocate

                                       -versus-
            State of Odisha                       ....       Opposite Party
                                              Mr. S.K. Mishra,
                                              Addl. Standing Counsel



            CORAM:

                      JUSTICE SASHIKANTA MISHRA
                                      ORDER

13.5.2022.

Order No.

03. 1. This matter is taken up through virtual mode.

2. Heard Mr. S.K.Mund, learned counsel appearing for the Petitioner, and Mr. S.K.Mishra, learned Addl. Standing Counsel for the State.

3. Hearing concluded. Judgment is reserved. Parties may file their memo of citations by Monday.

(Sashikanta Mishra) Judge

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