Krutibas Tripathy vs State Of Orissa & Others
2022 Latest Caselaw 2603 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       R.F.A. No.266 of 2010
                      Krutibas Tripathy                       ....                 Appellant
                                                                   Mr.T.K. Mishra.Advocate


                                                      -versus-
                      State of Orissa & Others               ....               Respondents
                                                                     Mr. G.N. Rout, ASC



                                CORAM:
                                MR. JUSTICE D.DASH
                                                  ORDER

13.05.2022 Order No.

15. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Heard.

3. Hearing being concluded; judgment is reserved.

4. Accepting the submission of the learned counsel for the Respondents, he is permitted to file the written note of submission by 20th May, 2022.

(D. Dash) Judge

Himansu