Baburam Majhi vs State Of Odisha
2022 Latest Caselaw 2599 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 CRLREV No.695 of 2007

               Baburam Majhi                          ....          Petitioner

                                                 Mr. Sailash Dash, Advocate
                                                 (Amicus Curiae)

                                          -versus-
               State of Odisha                       ....       Opposite Party
                                                 Mr. S.K. Mishra,
                                                 Addl. Standing Counsel



               CORAM:

                         JUSTICE SASHIKANTA MISHRA
                                         ORDER

13.5.2022.

Order No.

11. 1. This matter is taken up through virtual mode.

2. Heard Mr. Sailash Dash, learned Amicus Curiae appearing for the Petitioner, and Mr. S.K.Mishra, learned Addl. Standing Counsel for the State.

3. Hearing concluded. Judgment is reserved.

                                                       (Sashikanta Mishra)
         AKB                                                  Judge





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