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Harish Das vs Gagan Senapati And Another
2022 Latest Caselaw 2587 Ori

Citation : 2022 Latest Caselaw 2587 Ori
Judgement Date : 12 May, 2022

Orissa High Court
Harish Das vs Gagan Senapati And Another on 12 May, 2022
                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           MACA No.703 of 2020
                    Harish Das                                  ....           Appellant
                                                            Mr. P.K. Behera, Advocate
                                                 -versus-
                    Gagan Senapati and Another                  ....        Respondents



                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                               ORDER

12.5.2022 Order No. I.A. No.1189 of 2020

02. 1. The Appellant being the claimant is exempted from payment of court fee for the time being.

2. The I.A. is disposed of.

I.A. No.1193 of 2020

03. 3. The certified copy of the impugned judgment being filed in connected MACA No.698 of 2020, filing of the same in the present appeal is dispensed with.

4. The I.A. is disposed of.

MACA No.703 of 2020

04. 5. List the matter on 25th July, 2022.

( B.P. Routray) Judge M.K.Panda

 
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