Daku @ Dasarathi Dehury vs State Of Odisha
2022 Latest Caselaw 2584 Ori

Citation : 2022 Latest Caselaw 2584 Ori
Judgement Date : 12 May, 2022

Orissa High Court

Daku @ Dasarathi Dehury vs State Of Odisha on 12 May, 2022

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   JCRLA No.51 of 2007

            Daku @ Dasarathi Dehury                    ....           Appellant
                                                       Mr. B.P. Das, Advocate
                                        -versus-
            State of Odisha                            ....         Respondent
                                                            Mr. A.P. Das, ASC
                      CORAM:
                      THE CHIEF JUSTICE
                      JUSTICE R. K. PATTANAIK
                                      ORDER

12.05.2022 Order No.

03. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge

TUDU

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