Runulata Malik And Others vs Ranjan Kumar Malik And Another
2022 Latest Caselaw 2582 Ori

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               MACA No.206 of 2022
                      Runulata Malik and others                    ....         Appellants
                                                               Mr. P.K. Mishra, Advocate
                                              -versus-
                      Ranjan Kumar Malik and another                ....      Respondents


                                  CORAM:
                                  JUSTICE B. P. ROUTRAY
                                                  ORDER

12.05.2022 Order No. I.A. Nos.465 & 466 of 2022

01. 1. The Appellants being the claimants are exempted from payment of court fees for the time being, irrespective of observations made in that regard in the impugned judgment.

2. I.A. is disposed of.

MACA No.206 of 2022

3. Issue notice to the Respondent Nos.1 & 2 on admission by registered post with A.D. fixing a short returnable date. Requisites shall be filed within seven days.

4. List this matter on 28th July, 2022.

( B.P. Routray) Judge

B.K. Barik