Citation : 2022 Latest Caselaw 2580 Ori
Judgement Date : 12 May, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.4154 of 2022
Artatran Behera & Ors. .... Petitioners
Mr. B. Routray, Sr. Adv.
-versus-
State of Odisha and Ors. .... Opposite Parties
Mr. S.K. Samal, AGA
(for O.Ps.1 and 3)
Mr. P.K. Mohanty, Sr. Adv.
(for O.P. No.2)
CORAM:
MR. JUSTICE S.K. PANIGRAHI
ORDER
12.05.2022 Order No. W.P.(C) Nos.4154 and 4380 of 2022
07. 1. These matters are taken up through hybrid arrangement.
2. Since some of the important points in these matters felt to be escaped from the attention of the Court while dictating the order, hence, these matters are listed today under the heading "To Be Mentioned".
3. Heard learned counsel for the parties further.
4. Hearing is concluded. Judgment/ order is reserved.
( S.K. Panigrahi) Judge BJ
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