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Amics Naketi Deula vs Prana Krishna Pradhan &
2022 Latest Caselaw 2579 Ori

Citation : 2022 Latest Caselaw 2579 Ori
Judgement Date : 12 May, 2022

Orissa High Court
Amics Naketi Deula vs Prana Krishna Pradhan & on 12 May, 2022
              IN THE HIGH COURT OF ORISSA AT CUTTACK

                            C.M.P. No.1535 of 2017
            AMICS Naketi Deula.        ....                               Petitioner(s)
                                                          Mr.P.K.Satpathy,
                                                          Advocate

                                            -versus-

            Prana Krishna Pradhan &           ....                  Opposite Party(s)
            Anr.                                           Mr.Manas Chand, Advocate
                                                       (For O.P.No.1)

                     CORAM:
                     JUSTICE BISWANATH RATH
                                        ORDER

12.05.2022 Order No. 05 1. Heard learned counsel appearing for the parties.

2. Hearing concluded and judgment is pronounced in open Court in separate sheets.

(Biswanath Rath) Judge Sks

 
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