M/S. Jaiswal Plastic Tubes ... vs Commissioner Of Income Tax
2022 Latest Caselaw 2546 Ori

Citation : 2022 Latest Caselaw 2546 Ori
Judgement Date : 10 May, 2022

Orissa High Court

M/S. Jaiswal Plastic Tubes ... vs Commissioner Of Income Tax on 10 May, 2022

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      ITA No. 68 of 2009


                  M/s. Jaiswal Plastic Tubes Limited       ....            Appellant
                                                Mr. Prakash Kumar Jena, Advocate
                                              -versus-
                  Commissioner      of Income Tax, ...                   Respondent
                  Balasore
                                       Mr. R.S. Chimanka, Senior Standing Counsel
                                  along with Mr. A. Kedia, Junior Standing Counsel


                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE R.K. PATTANAIK
                                            ORDER

Order No. 10.05.2022

19. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge S.K. Jena/Secy.

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