M/S. Indian Metals & Ferro Alloys ... vs State Of Orissa
2022 Latest Caselaw 2543 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  STREV No. 290 of 2008

              M/s. Indian Metals & Ferro Alloys Ltd.     ....          Petitioner
                                          Mr. Ch. Satyajit Mishra, Advocate
                                        -versus-
              State of Orissa                        ....      Opposite Party
                                          Mr. Sidharth Shankar Padhy, ASC

                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE R. K. PATTANAIK

                                        ORDER

Order No. 10.05.2022

05. This revision petition is disposed of in terms of the common Judgment passed today in STREV No.289 of 2008.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge S. Behera