Sarojini Pradhan @ Behera vs Priyabrata Behera
2022 Latest Caselaw 2517 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  MATA No.74 of 2022


     Sarojini Pradhan @ Behera        .........                   Appellant
                                                     Miss Samapika Mishra, Adv.

                                      -Versus-

     Priyabrata Behera                .........                     Respondent


                                      CORAM:

                                      JUSTICE C.R. DASH
                                      JUSTICE M.S. SAHOO

                                            ORDER

09.05.2022

I.A. No.97 of 2022 Order Nos.

02. 1. This matter is taken up through Hybrid Arrangement (Virtual/ Physical Mode).

2. Heard.

3. As it is submitted by learned counsel for the appellant that certified copy of the impugned Judgment has been filed in MATA No.40 of 2022, filing of certified copy of the impugned Judgment is dispensed with.

4. The I.A. is accordingly disposed of.

............................... C.R. Dash, J.

............................... M.S. Sahoo, J.

MATA No.74 of 2022

03. 1. Heard.

2. Issue notice to the respondent by Registered Post with A.D. Requisites shall be filed within a week, as undertaken.

3. List this matter after Service Return from the respondent.

............................... C.R. Dash, J.

............................... M.S. Sahoo, J.

Subha