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State Of Odisha Represented By The vs M/S. Jeypore Sugar Co. Pvt. Ltd
2022 Latest Caselaw 2476 Ori

Citation : 2022 Latest Caselaw 2476 Ori
Judgement Date : 6 May, 2022

Orissa High Court
State Of Odisha Represented By The vs M/S. Jeypore Sugar Co. Pvt. Ltd on 6 May, 2022
                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   RVWPET No.117 of 2022


              State of Odisha represented by the          ....           Petitioner
              Commissioner of Sales Tax, Odisha
                                                        Mr. Sunil Mishra, A.S.C
                                         -versus-
              M/s. Jeypore Sugar Co. Pvt. Ltd.            ....      Opposite Party


                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE B.P. ROUTRAY
                                           ORDER

Order No. 06.05.2022

01. 1. In the present petition, the Petitioner has prayed for a review of the judgment dated 26th October 2021 passed by this Court in STREV No.6 of 2005.

2. Considering the submissions made, we find that no ground is made out by the Petitioner for reviewing the aforementioned order.

3. The review petition is accordingly dismissed.

(Dr. S. Muralidhar) Chief Justice

(B.P. Routray) Judge S.K. Guin

 
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