State Of Orissa And Another vs Bhaskar Dutta
2022 Latest Caselaw 2475 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     RSA No.309 of 2019

                    State of Orissa and Another               ....          Appellants
                                       Ms. S. Mishra, Additional Standing Counsel
                                              -versus-
                    Bhaskar Dutta                             ....         Respondent
                                                  Mr. S.P. Mishra, Senior Advocate

                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                            ORDER

6.5.2022 Order No.

08. 1. Heard Ms. S. Mishra, learned ASC for the Appellants and Mr. S.P. Mishra, learned senior counsel for Respondent.

2. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge M.K.Panda