Basudev Panda vs State Of Odisha And Others
2022 Latest Caselaw 2468 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                             W.P.(C) No. 38236 of 2020

                 Basudev Panda                    ....           Petitioner

                                    Ms. Saswati Mohapatra, Advocate

                                       -versus-
                 State of Odisha and others       ....       Opp. Parties

                                    Mr. P.K.Panda, SC, S&ME
                                    Department for OPs.1 & 2

                                    CORAM:
                              JUSTICE M.S. SAHOO

                                     ORDER

Order No.                          06.05.2022
    4.      1.      This matter is taken up through hybrid mode.

2. It is submitted by learned counsel for the petitioner that he has received copy of the counter affidavit on behalf of O.Ps.1 & 2.

3. The said counter relies on the judgment of Division Bench of this Court in Writ Appeal Nos. 401 & 474 of 2021 marked as Annexures-E/2.

4. The matter may be listed before a Bench where M.S.Sahoo, J. is not a Member after obtaining orders from Hon'ble the Chief Justice.

(M.S. Sahoo) Judge dutta