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Sanjib Kumar Parida vs Shruti @ Sukanti Das
2022 Latest Caselaw 2443 Ori

Citation : 2022 Latest Caselaw 2443 Ori
Judgement Date : 5 May, 2022

Orissa High Court
Sanjib Kumar Parida vs Shruti @ Sukanti Das on 5 May, 2022
             IN THE HIGH COURT OF ORISSA AT CUTTACK

                             CRLMP No.643 of 2022

                 Sanjib Kumar Parida                  ....       Petitioner

                                    Mr. A. Dash,
                                    Advocate

                                         -versus-
                 Shruti @ Sukanti Das                 ....      Opp. Party



                                  CORAM:
                         JUSTICE BISWAJIT MOHANTY
                                     ORDER

Order No. 05.05.2022

01. 1. Mr. A. Dash, learned counsel for the petitioner prays for an adjournment to file the copies of the judgment dated 24.08.2018 rendered by this Court in RPFAM No.349 of 2017 and the order passed by the Supreme Court in the connected S.L.P. where the petitioner has challenged the above noted judgment of this Court along with an affidavit.

2. List this matter on 18.05.2022.

Prasant                                              ( Biswajit Mohanty)
                                                           Judge
 

 
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