Suryanarayan Sahu vs State Of Odisha & Others
2022 Latest Caselaw 2440 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                          W.P.C(OA) No.2089 of 2017

            Suryanarayan Sahu                        ....            Petitioner

                                                   Mr. S.N.Pattnaik,
                                                   Advocate


                                        -versus-
             State of Odisha & others             ....     Opposite Parties
                                               Mr. H.K.Panigrahi,
                                               Addl. Standing Counsel

                      CORAM:

                                JUSTICE SASHIKANTA MISHRA
                                       ORDER

05.5.2022.

Order No.

05. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their note of arguments and memo of citations by Monday.

(Sashikanta Mishra) AKB Judge

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