Kartika Pradhan @ Kartik Pradhan vs Commissioner For Employee'S
2022 Latest Caselaw 2069 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        FAO No.4 of 2017

                 Kartika Pradhan @ Kartik Pradhan
                 and another                             ....       Appellants
                                                         Mr.G.N.Sahu, Advocate

                                             -versus-

                 Commissioner     for    Employee's
                 Compensation & Asst. Labour ....                 Respondents
                 Commissioner, Rayagada and others
                                                   Ms.Samapika Mishra, ASC
                                   Mr.S.K.Swain, Advocate for Respondent N.2
                               Mr.N.K.Sahu, Sr.Advocate for Respondent No.3

                             CORAM:
                             JUSTICE B. P. ROUTRAY

                                           ORDER

31.3.2022 Order No.

11. 1. Heard Mr.G.N.Sahu, learned Advocate for the Appellant and Mr.N.K.Sahu, learned Sr. Advocate for Respondent No.3 and Mr.S.K.Swain, learned Advocate for Respondent No.2 and Ms.S.Mishra, learned Additional Standing Counsel for the State.

2. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge

C.R.Biswal