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Prasant Mallick vs State Of Odisha And Another
2022 Latest Caselaw 1970 Ori

Citation : 2022 Latest Caselaw 1970 Ori
Judgement Date : 25 March, 2022

Orissa High Court
Prasant Mallick vs State Of Odisha And Another on 25 March, 2022
                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    CRLMC No.1168 of 2014

                  Prasant Mallick                         ....             Petitioner
                                                     Mr. Yeshan Mohanty, Advocate

                                                -Versus-

                  State of Odisha and another              ....       Opposite Parties
                                                                Mr. D.R. Parida, ASC


                           CORAM:
                           JUSTICE R.K. PATTANAIK

                                           ORDER

Order No. 25.03.2022

06. Hearing concluded. Judgment is reserved.

(R.K. Pattanaik) Judge

KC Bisoi

 
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