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Radhakanta Hati And Another vs State Of Orissa
2022 Latest Caselaw 1879 Ori

Citation : 2022 Latest Caselaw 1879 Ori
Judgement Date : 16 March, 2022

Orissa High Court
Radhakanta Hati And Another vs State Of Orissa on 16 March, 2022
                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    CRA No.132 of 2001

             Radhakanta Hati and another                ....           Appellants
                                            Ms. Deepali Mohapatra, Advocate
                                          -versus-
             State of Orissa                           ....       Respondent
                                                        Mr. J. Katikia, AGA

                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE R. K. PATTANAIK


                                         ORDER

Order No. 16.03.2022

17. 1. Hearing concluded. Judgment reserved.

2. Learned counsel for the parties are permitted to file their respective written notes of submission within a week.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge M. Panda

 
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