Divisional Manager vs Sanjukta Pal And Another
2022 Latest Caselaw 1876 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        MACA No.460 of 2019
                  Divisional Manager, D.O.-II, National ....            Appellant
                  Insurance Co. Limited
                                                     Mr. S. Satapathy, Advocate
                                            -versus-
                  Sanjukta Pal and another                ....       Respondents
                             Mr. B.N. Samantaray, Advocate for Respondent No.1

                              CORAM:
                              JUSTICE B. P. ROUTRAY

                                            ORDER

16.03.2022 Order No.

10. 1. Heard Mr. S. Satapathy, learned counsel for the Appellant-

Insurance Company and Mr. B.N. Samantaray, learned counsel for the Respondent No.1-claimant.

2. Hearing is concluded and judgment reserved.

( B.P. Routray) Judge

B.K. Barik