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Sarat Chandra Parida And Another vs State Of Odisha And Others
2022 Latest Caselaw 1847 Ori

Citation : 2022 Latest Caselaw 1847 Ori
Judgement Date : 15 March, 2022

Orissa High Court
Sarat Chandra Parida And Another vs State Of Odisha And Others on 15 March, 2022
                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        W.P.(C) No. 6554 of 2004



                 Sarat Chandra Parida and Another        ....           Petitioners
                                                 Mr. Srinivas Mishra-2, Advocate
                                            -versus-
                 State of Odisha and Others              ....     Opposite Parties
                                    Mr. Debakanta Mohanty, Addl. Govt. Advocate
                                                  Mr. H.N. Mohapatra, Advocate


                 CORAM:
                 THE CHIEF JUSTICE
                 JUSTICE R.K. PATTANAIK


                                             ORDER

Order No. 15.03.2022

19. 1. Heard learned counsel for the parties.

2. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge S.K. Jena/P.A.

 
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