[email protected] Upadhyaya ... vs Basanta Kumar Upadhyaya And ...
2022 Latest Caselaw 1824 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     RSA No.262 of 2019
                   [email protected] Upadhyaya and ....           Appellants
                   others
                                                 Mr. D.P. Mohanty, Advocate
                                          -versus-
                   Basanta Kumar Upadhyaya and others ....       Respondents

                               CORAM:
                               JUSTICE B. P. ROUTRAY
                                          ORDER

14.03.2022 Order No. I.A. No.663 of 2019

03. 1. This is an application for dispensing with filing of certified copies of the judgments and decrees of the courts below.

2. Since the certified copies of the judgments and decrees of the courts below have already been filed in the connected appeal, i.e.. RSA No.252 of 2019, the filing of the same in the present appeal is dispensed with.

3. I.A. is disposed of.

RSA No.262 of 2019

4. Considering the copy period as mentioned in the certified copy, the delay is ignored.

5. List this matter along with RSA No.252 of 2019 on 18 th April, 2022.

( B.P. Routray) Judge

B.K. Barik