Sarbeswar Das & Others vs Uttam Kumar Khatua & Others
2022 Latest Caselaw 1746 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     RSA NO.468 OF 2012
                   Sarbeswar Das & Others                ....          Appellants
                                                              Mr.P.K.Mohapatra,
                                                                     Mr.J.Dash,
                                                                     Advocates

                                          -versus-
                   Uttam Kumar Khatua & Others     ....              Respondents
                                                                Mr.S.N.Senapati,
                                                                    Mr.Bhuyan,
                                                                      Advocates

                             CORAM:
                             MR. JUSTICE D.DASH
                                             ORDER

       Order No.                            09.03.2022
          13.      1.      Heard learned counsel for the Appellants and learned

counsel for the Respondents.

2. Hearing is concluded.

Judgment is reserved.

3. Learned counsel for the parties may file their respective notes of submission by 14.03.2022.

(D. Dash), Judge.

Basu