Divisional Manager vs Sri Kuna Behera And Another
2022 Latest Caselaw 1698 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        FAO No.617 of 2020
                  Divisional Manager, Oriental              ....          Appellant
                  Insurance Co. Ltd.
                                                        Mr. P.K. Mahali, Advocate
                                           -versus-
                  Sri Kuna Behera and another           ....       Respondents
                                 Mr. A.S. Nandy, Advocate for Respondent No.1

                              CORAM:
                              JUSTICE B. P. ROUTRAY

                                            ORDER

07.03.2022 Order No.

06. 1. Heard Mr. P.K. Mahali, learned counsel for the Appellant-

Insurance Company and Mr. A.S. Nandy, learned counsel for the claimant-Respondent No.1.

2. Hearing is concluded and judgment reserved.

( B.P. Routray) Judge

B.K. Barik