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Surya Chetidora And Another vs Ramdhar Singh And Another
2022 Latest Caselaw 1681 Ori

Citation : 2022 Latest Caselaw 1681 Ori
Judgement Date : 4 March, 2022

Orissa High Court
Surya Chetidora And Another vs Ramdhar Singh And Another on 4 March, 2022
                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         MACA No.67 of 2020

                  Surya Chetidora and another                  ....         Appellants
                                                             Mr. N.K. Sahu, Advocate
                                          -versus-
                  Ramdhar Singh and another                    ....       Respondents

                              CORAM:
                              JUSTICE B. P. ROUTRAY
                                             ORDER

04.03.2022 Order No.

02. 1. On the prayer of learned counsel for the Appellants, two weeks time is granted to file the certified copy of the impugned judgment.

2. List this matter on 29th March, 2022.

( B.P. Routray) Judge

B.K. Barik

 
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