Executive Engineer vs Gunja Harijan & Others
2022 Latest Caselaw 1678 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                            RSA NO.344 OF 2014

            Executive Engineer, SOUTHCO,           ....           Appellants
            Phulbani & Another
                                                 Mr. A.K. Mishra, Advocate
                                      -versus-
            Gunja Harijan & Others                ....         Respondents
                                                  Mr.L. Pradhan, Advocate
                     CORAM:
                     MR. JUSTICE D.DASH
                                 ORDER

04.03.2022 Order No.

09. 1. This matter is taken up by video conferencing mode.

2. Heard Mr.A.K.Mishra, learned Counsel for the Appellants. None appears for the Respondent.

Record reveals that on the prayer of the learned Counsel for the Respondent, accommodation had been provided. In the given situation, learned Counsel for the Respondent is provided with opportunity to file his written note of submission by Friday.

3. Hearing is concluded.

Judgment is reserved.

(D.Dash), Judge.

Narayan