Rajani Kanta Sabar @ Rajani Sabar ... vs Managing Director
2022 Latest Caselaw 1655 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        MACA No.546 of 2019
                    MACA Nos.546 & 649 of 2019
                    Rajani Kanta Sabar @ Rajani Sabar (in MACANo.546 / 2019)
                    Managing Director, OSRTC and Anr.(in MACA No.649/2019)
                                                          ....      Appellants
                      Mr. Pradeep Kumar Mishra, Advocate in MACA No.546/2019
                              Mr. B.K. Sahoo, Advocate in MACA No.649 of 2019
                                              -versus-
                    Managing Director, OSRTC and Anr.(in MACA No.546/2019)
                    Rajani Kanta Sabar @ Rajani Sabar (in MACA No.649/2019)
                                                          ....     Respondents
                                Mr.B. K. Sahoo, Advocate in MACA No.546 /2019
                      Mr. Pradeep Kumar Mishra, Advocate in MACA No.649/2019


                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                            ORDER

3.3.2022 Order No.

03. 1. Heard Mr. P.K. Mishra, learned counsel for the Appellants and Mr. B.K. Sahoo, learned counsel for Respondents.

2. Haring concluded. Judgment Reserved.

( B.P. Routray) Judge M.K.Panda