Basant Kindo vs Union Of India And Others
2022 Latest Caselaw 1651 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 W.P.(C) No.6997 of 2004

            Basant Kindo                            ....            Petitioner
                                                   Mr. R. K. Bose, Advocate
                                        -versus-
            Union of India and others                  ....    Opposite Parties
                                                        Mr. P. K. Parhi, ASGI


                      CORAM:
                      THE CHIEF JUSTICE
                      JUSTICE A. K. MOHAPATRA

                                      ORDER

03.03.2022 Order No.

06. 1. Hearing concluded. Judgment reserved.

2. The parties are permitted to file written notes of argument within one week.

(Dr. S. Muralidhar) Chief Justice

(A. K. Mohapatra) Judge M. Panda