Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Minati Sethi & Others vs Satchidananda Das @ Sachi
2022 Latest Caselaw 2923 Ori

Citation : 2022 Latest Caselaw 2923 Ori
Judgement Date : 29 June, 2022

Orissa High Court
Minati Sethi & Others vs Satchidananda Das @ Sachi on 29 June, 2022
                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                               RSA No.462 of 2005

             Minati Sethi & Others                   ....        Appellants


                                    -versus-
             Satchidananda Das @ Sachi               ....      Respondents
             Nandan Das & Another

                       CORAM:
                       MR. JUSTICE D.DASH

                                         ORDER
   Order                                29.06.2022
   No.

       06.   1.      This matter is taken up through hybrid arrangement

(virtual/physical mode).

2. Heard Mr.P.K.Sahu, learned counsel for the Appellants and Mr.D.P.Mohanty, learned counsel for the Respondents.

3. Hearing is concluded.

Judgment is reserved.

(D.Dash) Judge Basu

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter