Basanta Kumar Das vs State Of Orissa And Others
2022 Latest Caselaw 2871 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                               CRLREV No. 249 of 2003

            Basanta Kumar Das                            ....           Petitioner
                                                      Mr. G.N. Mishra, Advocate
                                         - Versus -
            State of Orissa and others                    .... Opposite Parties
                                      Mr. P. Tripathy, Addl. Standing Counsel

                        CORAM:
                          JUSTICE SASHIKANTA MISHRA

                                     ORDER

24.06.2022 Order No. 1. This matter is taken up through hybrid mode.

16.

2. Heard learned counsel for the petitioner and learned Addl. Standing Counsel for the State.

3. Hearing concluded. Judgment reserved.

(Sashikanta Mishra) A.K. Rana Judge