Harihar Sahu vs Pabitra Kumar Mohapatra &
2022 Latest Caselaw 2841 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 RSA NO.202 OF 2015
                Harihar Sahu                          ....          Appellant
                                                  Mr. R.N. Dasmohapatra,
                                                   Advocate
                                       -versus-
                Pabitra Kumar Mohapatra &              ....         Respondent
                Others


                         CORAM:
                         MR. JUSTICE D.DASH
                                          ORDER

23.06.2022 Order No.

06. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Upon hearing learned counsel for the Appellant and on going through the judgments passed by the courts below in order to make an endeavour for disposal of this Appeal at the stage of hearing on admission; this Court feels inclined to direct for issuance of notice to the Respondents by registered post with A.D. Steps be taken within a week hence. In that event notice be issued, fixing a short returnable date.

3. List this matter on 1st August, 2022.

(D. Dash), Judge.

Himansu