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Baidhar Bal vs Principal Secy. To Govt.
2022 Latest Caselaw 3601 Ori

Citation : 2022 Latest Caselaw 3601 Ori
Judgement Date : 29 July, 2022

Orissa High Court
Baidhar Bal vs Principal Secy. To Govt. on 29 July, 2022
                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                WP(C) NO.18627 OF 2022

              Baidhar Bal                            ....              Petitioner

                                                               Mr.B.Rout, Adv.

                                          -versus-


              Principal Secy. to Govt., H & U.D.     ....       Opposite Party(s)
              Deptt., BBSR & ors.
                                                             Mr.S.Mishra, ASC
                                                          Mr.D.Mohapatra, Adv.

                        CORAM:
                        JUSTICE BISWANATH RATH
                                         ORDER

29.7.2022 Order No.

02. 1. On instruction Mr.D.Mohapatra, learned counsel for O.Ps.2 to 6 submits that the proceeding involved is already concluded and awaiting for judgment involving U.C.Case No.259 of 2010.

2. For the substantial development, no further direction is necessary to be issued in this Writ Petition, which stands disposed of.

(Biswanath Rath) Judge M.K.Rout

 
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