State Of Odisha & Ors vs Sukanta Kumar Bhuyan And
2022 Latest Caselaw 3596 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                         W.P (C) No. 5788 of 2021

State of Odisha & Ors.              .....                              Petitioners
                                                 Mr. S. Jena, Standing Counsel,
                                                                S & M.E. Deptt.
                                    Vs.
Sukanta Kumar Bhuyan and            .....                        Opposite Parties
others
                                                       Mr. D. N. Rath, Advocate
             CORAM:
                DR. JUSTICE B.R. SARANGI
                   MR. JUSTICE M.S. SAHOO

                                           ORDER

29.07.2022

Order No. This matter is taken up through hybrid mode.

03.

2. Heard.

3. It is agreed by learned Counsel for the Parties that the issue involved in this Writ Petition is analogous to one involved in W.P.(C) Nos. 7281 of 2018 and 4848 of 2021, which were dismissed vide order dated 24.06.2022.

4. Therefore, in view of the reasons stated in the Judgment dated 24.06.2022 passed in W.P.(C) Nos. 7281 of 2018 and 4848 of 2021, this Writ Petition stands dismissed in terms of the said Judgment.

                                             (DR. B.R. SARANGI)
                                                  JUDGE


   Arun                                        (M.S. SAHOO)
                                                  JUDGE