Bharat Sanchar Nigam Limited And vs Draupadi Harichandan And Others
2022 Latest Caselaw 3593 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                           W.P (C) No. 15091 of 2019

Bharat Sanchar Nigam Limited and     .....                                 Petitioners
others
                                                                 Mr. S.B. Jena, Adv.
                                     Vs.
Draupadi Harichandan and others      .....                           Opposite Parties
                                                                  Mr. S. Patra, Adv.
             CORAM:
                 DR. JUSTICE B.R. SARANGI
                 MR. JUSTICE M.S. SAHOO

                                            ORDER

29.07.2022 Order No. This matter is taken up through hybrid mode.

08.

2. Mr. S. Patra, learned Counsel appearing for Opposite Party No.1 states that this matter is covered by the judgment of the Kerala High Court, which has been confirmed by the apex Court. He serves copy of those judgments on Mr. S.B. Jena, learned Counsel appearing for the Petitioners in Court today, who seeks time to examine applicability of the said judgments.

3. List after one week.

(DR. B.R. SARANGI) JUDGE

(M.S. SAHOO) Ashok/GS JUDGE