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Smt. Roma Panigrahi vs Smt. Sosirekha Panigrahi &
2022 Latest Caselaw 3454 Ori

Citation : 2022 Latest Caselaw 3454 Ori
Judgement Date : 25 July, 2022

Orissa High Court
Smt. Roma Panigrahi vs Smt. Sosirekha Panigrahi & on 25 July, 2022
                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                RSA No.81 OF 2005
            Smt. Roma Panigrahi                     ....          Appellant

                                     -versus-
            Smt. Sosirekha Panigrahi &              ....       Respondents
            Another

                      CORAM:
                      MR. JUSTICE D.DASH
                                        ORDER

25.07.2022 Order No.

06. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard learned counsel for the Appellant and Mr.A.Pal, learned counsel for the Respondents.

3. The hearing being concluded; the judgment is reserved.

(D. Dash), Judge.

Basu

 
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